Area General Manager, W.C.L. ... vs Lalita Wd/O Ashok Burrewar And ...
2023 Latest Caselaw 10312 Bom

                                              1                                  7 caf3060.23.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            : NAGPUR BENCH : NAGPUR.

                     CIVIL APPLICATION (CAF) NO. 3060 OF 2023
                                        IN
                         FIRST APPEAL ST. NO. 19317 OF 2023
                  AREA GENERAL MANAGER, W.C.L., UMRER, DIST. NAGPUR
                                      VERSUS
                      LALITA Wd/o ASHOK BURREWAR AND OTHERS
-------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                         Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
-------------------------------------------------------------------------------------------------------
                          Mr. A. M. Ghare, Advocate for the appellant.

                                  CORAM : G. A. SANAP, J.

DATE : OCTOBER 05, 2023.

1. Heard Mr. A.M.Ghare, learned advocate for the appellant.

2. Issue notice to the respondents, returnable within six weeks.

Civil Application (CAF) No. 3061 of 2023

1. Heard Mr. A. M. Ghare, learned advocate for the appellant.

2. This is an application for grant of stay.

3. For the reasons stated in the application, subject to deposit of entire amount of compensation in this Court within Ten weeks, there shall be stay to the execution of impugned judgment and order dated 10.11.2022 passed by the Motor Accident Claims Tribunal-2, Nagpur, during pendency of the appeal.

4. The application is allowed and disposed of.

                                       2           7 caf3060.23.odt


                                          JUDGE
                             Diwale




Signed by: DIWALE

Designation: PS To Honourable Judge Date: 07/10/2023 13:22:05