National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2023 Latest Caselaw 10243 Bom

                                            1 & 2. SJ 22-20 inCOMSS 32-20.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION


                SUMMONS FOR JUDGMENT NO. 22 OF 2020
                                IN
                   COMMERCIAL SUIT NO. 32 OF 2020

National Commodity Clearing Ltd. (NCCL)      ...Plaintiff
      V/s.
Dita Comtrade Ltd.                           ...Respondent
                             AND
           SUMMONS FOR JUDGMENT NO. 23 OF 2020
                              IN
              COMMERCIAL SUIT NO. 81 OF 2020

National Commodity Clearing Ltd. (NCCL)             ...Plaintiff
     V/s.
Kunjal Trade Commodities LLP and Ors.               ...Respondents

Mr. Kevic Setalvad,Senior Advocate with Mr. Mihir Mody, Mr.
Dhaval Patil i/b M/s K. Ashar & Com for plaintiff in COMSS 32/20
and COMSS 81/20.

Ms. Kalpana Desai and Mr. Keyur Shah i/b Mr. Prakash Shah for
Defendant in SJ 22/20.

Mr.Zal Andhyarujina, Senior Advocate with Ms. Akansha Agarwal,
Mr. Sandeep Rebari and Ms. Archi Gala i/b M/s Singh and Singh
Malhotra and Hegde for Defendants iin SJ 23/20.


                     CORAM    :   ABHAY AHUJA, J.

                     DATE     :   4th OCTOBER, 2023




Nikita Gadgil                                          1/2

1 & 2. SJ 22-20 inCOMSS 32-20.doc

P.C. :

. Mr. Kevic Setalvad, learned Senior Counsel for the plaintiff

has concluded his arguments. For the arguments of learned Senior

Counsel for the Defendants, list on 16th October, 2023 at 2.30 p.m.

as Part Heard.

(ABHAY AHUJA, J.)

Nikita Gadgil 2/2

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 05/10/2023 10:47:15