Manoj Damani vs Alag Property Construction Pvt. ...
2023 Latest Caselaw 10241 Bom

                                                                                        22. SJ4-22 in COMSS 26-21.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 4 OF 2022
                                                                IN
                                                COMMERCIAL SUMMARY SUIT NO. 26 OF 2021

                               Manoj Damani                                           ...Plaintiff
                                     V/s.
                               Alag Property Construction Pvt. Ltd.                   ...Defendant

                               Mr. Anant Ratnaparkhi i/b IC Legal, Advocate for Plaintiff.
                               Mr. Sanjay Shinde i/b Mr. Sanjay Manek, Advocate for the Defendant.

                                                      CORAM       :      ABHAY AHUJA, J.

                                                      DATE        :      4th October, 2023
                               P.C. :


                               1.       Mentioned out of turn.

2. Learned Counsel for the parties inform the Court that they have

already exchanged the draft Consent Terms and Consent Terms are

likely to be signed by the next week.

3. At their joint request, list on 18th October, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 04/10/2023 18:35:37