Shailelsh Bhimaji Wader vs The State Of Maharashtra
2023 Latest Caselaw 10237 Bom

Citation : 2023 Latest Caselaw 10237 Bom
Judgement Date : 4 October, 2023

Bombay High Court

Shailelsh Bhimaji Wader vs The State Of Maharashtra on 4 October, 2023

Bench: Nitin W. Sambre, N. R. Borkar

  2023:BHC-AS:29267-DB
                                                                                       27-cr-wp-2221-21.doc


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CRIMINAL APPELLATE JURISDICTION
                                                WRIT PETITION NO. 2221 OF 2021

                               Shailesh B. Wader                               ...Petitioner
                                    Versus
                               The State of Maharashtra & Ors                  ...Respondents

                               Mr. Rakesh S. Patil for the Petitioner.
                               Smt. M.M. Deshmukh,APP for the Respondent/State.
                               Mr. Samay Pawar i/b Mr. Satyavrat Joshi for Respondent No.2.

                                                         CORAM      :    NITIN W. SAMBRE &
                                                                         N. R. BORKAR, JJ.

                                                         DATE       :    4 OCTOBER,2023.
                               PC:-

1. Counsel for the petitioner has placed on record a copy of

judgment and order dated 27 September 2023 passed by the

Jt. Judicial Magistrate, First Class, Pimpri, Pune and states that

the petitioner is acquitted of the ofences punishable under

Sections 498A, 323, 504 and 506 read with 34 of the Indian

Penal Code alleged in the FIR being FIR No.220 of 2020

registered with Chinchwad Police Station, Dist Pune.

2. In view of above, counsel for the petitioner has not

pressed the present petition. The Petition is disposed of

accordingly.




                               (N.R. BORKAR, J.)                         (NITIN W. SAMBRE, J.)

                                      Dinesh S. Sherla                                         1/1




Signed by: Dinesh S. Sherla

Designation: PS To Honourable Judge Date: 05/10/2023 19:56:52