Sou.Sunita Maruti Lugade vs Uttam Ramchandra Lugade
2023 Latest Caselaw 10195 Bom

                                                                                         17 sa 142-19.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                               SECOND APPEAL NO. 142 OF 2019
                                                           WITH
                                              CIVIL APPLICATION NO. 268 O 2019


                            Sou. Sunita Maruti Lugade                          ..Appellant.

                                           v/s.

                            Uttam Ramchandra Lugade                            ..Respondents


                            Mr. Umesh Mankapure for the Appellant/Applicant.
                            None for the Respondent.

                                                        CORAM : ANUJA PRABHUDESSAI, J.

DATED :3rd OCTOBER, 2023.

P.C.

1. Learned Counsel for the Appellant to furnish translation of the

impugned judgments. Stand over to 17.10.2023. Interim relief, if any,

to continue till the next date.

(ANUJA PRABHUDESSAI, J.)

Signed by: P.P.Salgoankar P PPS Designation: SALGAONKAR To Honourable Judge 1 of 1 Date: 04/10/2023 17:34:34