Citation : 2023 Latest Caselaw 10194 Bom
Judgement Date : 3 October, 2023
1 50 sj 11-20 in comss 40-19 with sj 5-20 in comss 58-19 with sj 6-20 in comss 63-19 with
sj 7-20 in comss 1522-18-os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO.11 OF 2020
IN
COMMERCIAL SUMMARY SUIT NO.40 OF 2019
WITH
SUMMONS FOR JUDGMENT NO.5 OF 2020
IN
COMMERCIAL SUMMARY SUIT NO.58 OF 2019
WITH
SUMMONS FOR JUDGMENT NO.6 OF 2020
IN
COMMERCIAL SUMMARY SUIT NO.63 OF 2019
WITH
SUMMONS FOR JUDGMENT NO.7 OF 2020
IN
COMMERCIAL SUMMARY SUIT NO.1522 OF 2018
Gutka Exports Through
Its Proprietor Hitesh Chunilal Gutka ... Plaintiff
Vs.
Ahuja Properties and Associates and ors. ... Defendants
-------
Mr.Jitendra Gupta with Mr.Jitendra Gupta h/f Ms.Preeti Gada, Advocates for the
Plaintiff.
None for the Defendants.
-------
CORAM : ABHAY AHUJA, J.
DATE : 03 OCTOBER, 2023. P.C. :
1. Mr.Jitendra Gupta holding for Ms.Preeti Gada, learned counsel appears
for the Plaintiff and submits that the connected matter is on 17 th October, 2023
and hence, this matter also be listed on 17th October, 2023.
Priya R. Soparkar 1 of 2
2 50 sj 11-20 in comss 40-19 with sj 5-20 in comss 58-19 with sj 6-20 in comss 63-19 with
sj 7-20 in comss 1522-18-os.doc
2. Accordingly, list on 17th October, 2023.
(ABHAY AHUJA, J.)
Priya R. Soparkar 2 of 2
Signed by: Priya Soparkar
Designation: PA To Honourable Judge Date: 04/10/2023 18:51:13
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