Rajesh S/O Dhanraj Chavhan And 2 Others vs State Of Mah. Thr. Pso, Ps Tirora Tah. ...
2023 Latest Caselaw 11756 Bom

Bombay High Court

Rajesh S/O Dhanraj Chavhan And 2 Others vs State Of Mah. Thr. Pso, Ps Tirora Tah. ... on 28 November, 2023

Bench: Vinay Joshi, M. W. Chandwani

                                                              1                               4.appln.1850.2023

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                      CRIMINAL APPLICATION NO. 1850 OF 2023 IN
                                       CRIMINAL APPLICATION NO.1490 OF 2023
                                              Rajesh s/o Dhanraj Chavhan and ors.
                                                                  ..VS..
                                                  State of Maharashtra and anr.
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                           Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 ----------------------------------------------------------------------------------------------
                                            Shri T. U. Tathod, Advocate for the applicants.
                                            Shri Doifode, Addl.P.P. for the State.


                                            CORAM : VINAY JOSHI AND M.W.CHANDWANI, JJ.

DATED : 28/11/2023.

Heard.

2. This is an application for correcting the typographical mistake.

3. Read the application and perused the record.

4. 'Crime No.5/2021' mentioned in paragraphs 2 and 8 of the judgment dated 07.11.2023 be corrected as 'Crime No.5/2023'.

5. Application stands disposed of accordingly.

6. The applicant has filed a Pursis with the receipt of deposit of the cost amount.

7. Compliance is noted and filed.

(M.W.CHANDWANI, J.) (VINAY JOSHI, J.)

Trupti Signed by: Trupti D. Agrawal Designation: PA To Honourable Judge Date: 28/11/2023 17:57:56