Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors
2023 Latest Caselaw 11657 Bom

                                                                                            47-SJ-10-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.10 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.98 OF 2021

                               NARESH LAXMIDAS BHATIA AND ORS.                       )...PLAINTIFFS
                                        V/s.
                               S.D.BHALERAO ASSOCIATES AND ORS.        )...DEFENDANTS
                                                         WITH
                                          INTERIM APPLICATION NO.2243 OF 2021
                                                          IN
                                        COMMERCIAL SUMMARY SUIT NO.98 OF 2021

                               Mr.Naresh Bhatia a/w. Mr.Rajesh Vanzara, Advocate for the Plaintiffs.
                               Mr.Sagar Deb i/by Mr.Jagdish Rajgor, Advocate for the Defendants no.1
                               to 4.

                                                           CORAM        :      ABHAY AHUJA, J.

                                                           DATE         :      9th NOVEMBER 2023

                               P.C. :

1. Mentioned out of turn.

2. At the joint request of the learned Counsel for the parties who

submit that the parties are exploring possibility of settlement, list

on 11th December 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 09/11/2023 21:13:36