Father (Accused As Per Lower Court ... vs State Of Maharashtra And Anr
2023 Latest Caselaw 11583 Bom

Citation : 2023 Latest Caselaw 11583 Bom
Judgement Date : 8 November, 2023

Bombay High Court

Father (Accused As Per Lower Court ... vs State Of Maharashtra And Anr on 8 November, 2023

Bench: Nitin B. Suryawanshi

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                                                                      18.a443.23.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                     CRIMINAL APPEAL NO.443 OF 2023


       Father (accused)
       As per Lower Court Judgment                 ... Appellant
             vs.
       State of Maharashtra & Anr.                 ... Respondents


       Ms. Neha Rane h/f Jigar Aggarwal for the Appellant.
       Mr. A. R. Patil APP for the Respondent-State.


                              CORAM : NITIN B. SURYAWANSHI, J.

DATED : 8TH NOVEMBER 2023

P. C. :

1. Adjournment is sought by learned Advocate for

appellant, on the ground of personal difficulty.

2. Stand over to 6th December 2023.

[NITIN B. SURYAWANSHI, J.]

Shiv

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