Citation : 2023 Latest Caselaw 11457 Bom
Judgement Date : 7 November, 2023
1 16-SA-345-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
SECOND APPEAL NO.345 OF 2023
WITH CA/7939/2023 IN SA/345/2023
MAHUBAI SANDU VANJARI
VERSUS
JAMNABAI MAHARU RATHOD THROUGH GPA MAHARU MAHADU
PAWAR
...
CORAM : S. G. MEHARE, J.
DATE : 07-11-2023
PER COURT :-
1. None present for the appellant.
2. The Executing Court may proceed to execute the judgment
and decree.
3. Stand over to 15.02.2024.
( S. G. MEHARE ) JUDGE
rrd
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