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Sunil S/O. Chaitramji Kamdi vs Additional Commissioner, Nagpur ...
2023 Latest Caselaw 11332 Bom

Citation : 2023 Latest Caselaw 11332 Bom
Judgement Date : 3 November, 2023

Bombay High Court
Sunil S/O. Chaitramji Kamdi vs Additional Commissioner, Nagpur ... on 3 November, 2023
Bench: Avinash G. Gharote
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6517 OF 2023
                              In
                        STAMP NO. OF

 Sunil S/o. Chaitramji Kamdi                  ....PETITIONER
             V/S
 Additional Commissioner, Nagpur Division, ....RESPONDENT

Nagpur And Others

DEEPALI V SAPKAL for Petitioner ANIKET WAGHDHARE for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 3rd November, 2023 P.C. :

CLOSED FOR JUDGMENT

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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