Smita Shahin Shah vs Ahuja Properties And Associates ...
2023 Latest Caselaw 11312 Bom

                                      20-SJ-57-2019@CONNECTED MATTERS.doc


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

               SUMMONS FOR JUDGMENT NO.57 OF 2019
                              IN
             COMMERCIAL SUMMARY SUIT NO.1168 OF 2019

SHAHIN VASANJI SHAH HUF                    )...PLAINTIFF

      V/s.

AHUJA PROPERTIES AND DEVELOPERS )
AND ORS                         )...DEFENDANTS
                         WITH
          SUMMONS FOR JUDGMENT NO.59 OF 2019
                           IN
        COMMERCIAL SUMMARY SUIT NO.1169 OF 2018
                         WITH
          SUMMONS FOR JUDGMENT NO.62 OF 2019
                           IN
        COMMERCIAL SUMMARY SUIT NO.1171 OF 2018
                         WITH
          SUMMONS FOR JUDGMENT NO.61 OF 2019
                           IN
        COMMERCIAL SUMMARY SUIT NO.1195 OF 2018
                         WITH
          SUMMONS FOR JUDGMENT NO.58 OF 2019
                           IN
        COMMERCIAL SUMMARY SUIT NO.1188 OF 2018

Mr.Sachin Mandlik a/w. Ms.Sayali Phansikar i/by Mandlik & Partners,
Advocate for the Plaintiffs.
None for the Defendants.

                          CORAM   :        ABHAY AHUJA, J.

                          DATE    :        2nd NOVEMBER 2023


AVK                                                             1/2

20-SJ-57-2019@CONNECTED MATTERS.doc

P.C. :

1. Mr.Mandlik appears for the Plaintiffs in the above matters and

seeks some more time to furnish certified copies of the documents

deposited in the Magistrate's Court.

2. Let the said documents be obtained by the next date and let

affidavits of evidence along with compilation of documents be filed by

then.

3. List on 7th December 2023.

(ABHAY AHUJA, J.)

AVK 2/2 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 03/11/2023 11:00:25