Daimon Punjabi vs Uno Ventures And Projects And 2 ...
2023 Latest Caselaw 11298 Bom

                                                                                       28-SJ-47-2021.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO.47 OF 2021
                                                                IN
                                               COMMERCIAL SUMMARY SUIT NO.1313 OF 2019

                               DIAMON PUNJABI                                     )...PLAINTIFF

                                        V/s.

                               UNO VENTURES AND PROJECTS
                               AND ORS                                            )...DEFENDANTS

                               Mr.Siddharth Samantaray i/b. Deepak Singh, Advocate for the Plaintiff.
                               None for the Defendants.

                                                          CORAM        :     ABHAY AHUJA, J.

                                                          DATE         :     2nd NOVEMBER 2023

                               P.C. :

1. Mr.Siddharth Samantaray appears for the Plaintiff and submits

that Advocate on record has had a medical emergency and is

unable to attend to the matter today and some accommodation

be granted.

2. Accordingly, list on 7th December 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 04/11/2023 18:25:51