National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2023 Latest Caselaw 11235 Bom

                                             1- SJ-22-20 IN COMSS 32-20.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO. 22 OF 2020
                                 IN
                 COMMERCIAL SUMMARY SUIT NO. 32 OF 2020



NATIONAL COMMODITY CLEARING LTD (NCCL)                      )...PLAINTIFF

         V/s.

DITA COMTRADE LTD.                           )...DEFENDANT

Mr. Kevid Setalvad,Senior Advocate with Mr. Jehaan Lalkaka, Mr.
Dhaval Patil, Ms. Shirly Mody i/b K. Ashar and Co.for the Plaintiff.
Mr. P. N. Modi, Senior Advocate, with Ms. Kalpana Desai, Mr. Keyur
Shah for Defendant in SJ 22/20.
Mr. Zal Andhyarujina, Senior Advocate with Ms. Akansha Agarwal, Ms.
Archi Gala and Ms. Simran Kha for Defenants in SJ 23/20 in COMSS
81/20.

                           CORAM      :      ABHAY AHUJA, J.

                           DATE       :      1st NOVEMBER, 2023
P.C. :


.        Mr. Modi, learned Senior Counsel for the Defendant in Summons

for Judgment No. 22 of 2020 has substantially concluded his

arguments. For the learned Senior Counsel to conclude his arguments

and for Mr. Andhyarujina, learned Senior Counsel to commences his

arguments, in Summons for Judgment No. 23 of 2020, list on 2nd

November, 2023 at 2.30 p.m. as part heard.

Nikita Gadgil 1/2 1- SJ-22-20 IN COMSS 32-20.doc

2. For Mr. Setalvad, learned Senior Counsel for the Plaintiff to

rejoind, list on 8th November, 2023 at 2.30 p.m. as part heard.

                                                                     (ABHAY AHUJA, J.)




                               Nikita Gadgil                                                                2/2

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 02/11/2023 10:36:47