Bombay High Court
Sheikh Bashir Sheikh Lal vs Divisional Controller ... on 4 May, 2023
Bench: Avinash G. Gharote
03. WP 1747 of 2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO.1747/2023
Pralhad Ganapatrao Bharad
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1748/2023
M. Shabbir M. Yasin
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana and another
WITH
WRIT PETITION NO.1773/2023
Ganesh Narayan Chinchole
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1768/2023
Atmaram Kacharu Jadhav
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1760/2023
Mobinoddin Jamaloddin Kazi
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1761/2023
Dinkar Purnaji Dukare
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1752/2023
Abdul Aarif Sheikh Raheman
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
03. WP 1747 of 2023.odt
Buldana
WITH
WRIT PETITION NO.1762/2023
Sheikh Bashir Sheikh Lal
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1763/2023
Pawan Jankiram Palwe (Deceased) through L.R. Surekha Pawan Palwe
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1767/2023
Punjaji Tukaram Suroshe
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1769/2023
Vasantrao Ganapat Karhade
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1757/2023
Pratap Keruba Ambhore
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana and another
WITH
WRIT PETITION NO.1750/2023
Dilip Vishwanath Lamkhede
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1758/2023
Pralhad Tukaram Wagh
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1751/2023
03. WP 1747 of 2023.odt
Pravin Rambhau Dhande
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1749/2023
Ashok Namdeo Deshmukh
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1765/2023
Pundlik Govindrao Ghube
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1771/2023
Bhagwan Digambar Udar
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1759/2023
Shamprakash Narayanrao Gaikwad
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1774/2023
Akhtar Mohammad Khan Abdul Hamid Khan
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1770/2023
Kashinath Tukaram Bahekar
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1764/2023
M. Kalim M. Jamadar
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
03. WP 1747 of 2023.odt
Buldana
WITH
WRIT PETITION NO.1756/2023
Atmaram Dattu Gadhave
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1772/2023
Sahdeo Vithoba Shegokar
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1755/2023
Sanjay Jayram Khedekar
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1753/2023
Prakash Murlidhar Jadhav
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1766/2023
Gulabrao Ruprao Jeughale
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1754/2023
Eknath Mohan Sonune
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
WITH
WRIT PETITION NO.1775/2023
Vishwanath Kashinath Petare
...Versus...
Divisional Controller Maharashtra State Road Transport Corporation Buldana Division
Buldana
03. WP 1747 of 2023.odt
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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Mr. B.M. Khan, Advocate for petitioner in all petitions
Mr. V.H. Kedar, Advocate for respondents/MSRTC
CORAM : AVINASH G. GHAROTE, J.
DATE : 04/05/2023
1. Today, when the matters were fixed for
pronouncement of order/judgment, Mr. B.M. Khan, learned counsel
for the petitioners, seeks leave to address the Court, in order to
point out certain dates, which according to him, he was unable to
point out when the argument was concluded.
2. Though Mr. Kedar, learned counsel for the
respondents/MSRTC opposes, however, considering that the
interest of a sizeable workmen is involved, leave is granted.
3. Mr. B.M. Khan, learned counsel for the petitioners
submits, that in all the petitions the dates of appointment of the
petitioners as daily wagers have been stated and the complainants/
petitioners therefore ought to have been taken on time scale on
completion of 180 days from the date of initial appointment. This
position, according to him, has not been taken into consideration
by the Courts below.
4. Close for order/judgment.
(AVINASH G. GHAROTE, J.)
SDBhimte
