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Nadeem Abdul Sattar Lakdawala vs The State Of Maharashtra
2023 Latest Caselaw 4566 Bom

Citation : 2023 Latest Caselaw 4566 Bom
Judgement Date : 2 May, 2023

Bombay High Court
Nadeem Abdul Sattar Lakdawala vs The State Of Maharashtra on 2 May, 2023
Bench: Anuja Prabhudessai
                                                                              Board Sr.No.:-28

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3203 OF 2021

 Nadeem Abdul Sattar Lakdawala                          ....APPLICANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3332 OF 2021

Nadeem Abdul Sattar Lakdawala ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Mr. Sayaji Nangre for Applicant. Mrs. A. A. Takalkar, APP for State. API - Kadam, AEC, Mumbai in BA/3203/21 - Present. PSI - Lembhe , AEC, Mumbai in BA/3332/21 - Present

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 2nd May, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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