Suresh Raju Mukane vs The State Of Maharashtra And Anr
2023 Latest Caselaw 4561 Bom

Citation : 2023 Latest Caselaw 4561 Bom
Judgement Date : 2 May, 2023

Bombay High Court

Suresh Raju Mukane vs The State Of Maharashtra And Anr on 2 May, 2023

Bench: Bharati Dangre

                                                                              Board Sr.No.:-43

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 522 OF 2021

 Suresh Raju Mukane                                    ....APPELLANT
             V/S
 The State Of Maharashtra And Anr.                   ....RESPONDENT

Adv. Amit Mane for Appellant/ Applicant (Appointed) Adv. Ms. Farhana Shah for Respondent No. 2 (Appointed) Shri. S.R.Agarkar, APP for State.

        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                               J
        DATE :                 2nd May, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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