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Narendra S/O Nirmalkumar Jain And ... vs Shrikrishna S/O Prafulla Buty
2023 Latest Caselaw 4558 Bom

Citation : 2023 Latest Caselaw 4558 Bom
Judgement Date : 2 May, 2023

Bombay High Court
Narendra S/O Nirmalkumar Jain And ... vs Shrikrishna S/O Prafulla Buty on 2 May, 2023
Bench: Avinash G. Gharote
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2529 OF 2021
                              In
                        STAMP NO. OF

 Narendra S/o Nirmalkumar Jain And Another ....PETITIONER
             V/S
 Shrikrishna S/o Prafulla Buty            ....RESPONDENT

J. M. GANDHI for Petitioner SAMUDRA CHAITANYA SHRIKANT (FOR R SOLE) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

                               GHAROTE J
        DATE :                 2nd May, 2023
 P.C. :

Shri J.M.Gandhi Adv. for the petitioner. Shri R.M.Bhangde Adv. for the petitioner in W.P. No.2310/2011. Shri C.S.Samudra Adv. for the respondent. CLOSED FOR THE JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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