Subhash Vitthalrao Shinde vs The State Of Maharashtra
2023 Latest Caselaw 4555 Bom

Citation : 2023 Latest Caselaw 4555 Bom
Judgement Date : 2 May, 2023

Bombay High Court

Subhash Vitthalrao Shinde vs The State Of Maharashtra on 2 May, 2023

Bench: R. G. Avachat

            IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                               BENCH AT AURANGABAD



             CRIMINAL APPEAL NO.343 OF 2023 WITH
       CRIMINAL APPEAL NOS.344/2023, 345/2023, 346/2023,
                 348/2023, 349/2023 & 353/2023


 Mahesh s/o Prakash Khedkar & anr.               ... APPELLANTS

          VERSUS

 The State of Maharashtra                        ... RESPONDENT

                                .......
 Mr. S.S. Gangakhedkar, Advocate for appellants
 Mr. A.S. Shinde, A.P.P. for respondent
                                .......

                                      CORAM :    R.G. AVACHAT, J.

DATE : 2nd MAY, 2023 PER COURT :

Await record and proceedings. Stand over to 27th

June 2023. Leave to place on record copy of the impugned

judgment and order of conviction and consequential sentence.

(R.G. AVACHAT, J.)

fmp/-

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