Layeek Mustak Khan vs Philip Zujya Farnat ...
2023 Latest Caselaw 4551 Bom

                                                                               Board Sr.No.:-5

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 771 OF 2022

 Layeek Mustak Khan                               ....APPELLANT
             V/S
 Philip Zujya Farnat (decd.thr.lrs) William Philip
                                               ....RESPONDENT

Fernandes And Ors

WITH INTERIM APPLICATION NO. 20361 OF 2022 In Second Appeal 771 OF 2022

Layeek Mustak Khan ....PETITIONER V/S Philip Zujya Farnat (decd.thr.lrs) William Philip ....RESPONDENT Fernandes And Ors

Mr. Amey Sawant i/by Mr. Suresh M. Sabrad for Appellant. Mr. Valentine Mascarenhas i/b. William A. Fernandes for Respondents.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 2nd May, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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