Alka Shrirang Chavan And Ors vs Hemchandra Rajaram Bhonsale And ...
2023 Latest Caselaw 4545 Bom

                                                                      1-SA-396-2022.doc
Sonali

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION

                               SECOND APPEAL NO.396 OF 2022
                                           WITH
                            INTERIM APPLICATION NO. 2936 OF 2022

         Alka Shrirang Chavan & Ors.                           ...Appellants
             Versus
         Hemchandra Rajaram Bhonsale & Ors.                    ...Respondents

                                           WITH
                            SECOND APPEAL (ST) NO.22336 OF 2022
                                           WITH
                            INTERIM APPLICATION NO. 1408 OF 2023

         Jaymala Shriram Date                                  ...Appellant
            Versus
         Hemchandra Rajaram Bhonsale & Ors.                    ...Respondents


         Mr. Siddhesh Bhole, i/b. SSB Legal & Advisory, for the Appellants.
         Mr. Rajanish Bhonsale, for Respondent No.1.
         Mr. Shriram S. Kulkarni, Amicus Curiae.


                                          CORAM : MADHAV J. JAMDAR, J.

DATED : 2nd MAY 2023

P.C. :

1. Arguments are concluded.

2. Judgment reserved.

3. Ad-interim relief to continue.

[MADHAV J. JAMDAR, J.]