Israrali @ Babloo Fayyazali vs The Municipal Corpn.Of Gr.Bombay ...
2023 Latest Caselaw 4540 Bom

                                                      504-FAST-10519-2023.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

          FIRST APPEAL (STAMP) NO. 10519 OF 2023
                           WITH
       INTERIM APPLICATION (STAMP) NO. 10521 OF 2023


Israrali @ Babloo Fayyazali                  ...       Appellant/Applicant
       Versus
The Municipal Corporation of
Greater Mumbai.                              ...       Respondent

                           .....
Mr. Shriram Kulkarni i/b Mr. Hemant Gadhigaonkar, for the
Appellant/Applicant.

Mr. Santosh Parad, for the Respondent-MCGM.
                               .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 2nd MAY, 2023.

P.C.

Heard learned Counsel for the appellant/applicant.

2 Mr. Parad waives service on behalf of the respondent-

MCGM.

3 While dismissing the suit, learned trial Court extended the

interim injunction granted during the trial and after the judgment

Rekha Patil 1 of 2

504-FAST-10519-2023.doc

for a period of eight weeks from 18 th March, 2023. The said

interim relief will continue till 15th June, 2023.

4        List on 15th June, 2023.



                                    [PRITHVIRAJ K. CHAVAN, J.]




     Rekha Patil                                                       2 of 2