Israrali @ Babloo Fayyazali vs Municipal Corporation Of Greater ...
2023 Latest Caselaw 4538 Bom

                                                      503-FAST-10515-2023.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

            FIRST APPEAL (STAMP) NO. 10515 OF 2023
                            WITH
        INTERIM APPLICATION (STAMP) NO. 10517 OF 2023


Israrali @ Babloo Fayyazali                          ...        Appellant
       Versus
The Municipal Corporation of
Greater Mumbai.                                      ...        Respondent

                           .....
Mr. Shriram Kulkarni i/b Mr. Hemant Gadhigaonkar, for the
Appellant/Applicant.

Mr. Santosh Parad, for the Respondent-MCGM.
                               .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 2nd MAY, 2023.

P.C.

Heard learned Counsel for the appellant/applicant.

2 Mr. Parad waives service on behalf of the respondent-

MCGM.

3 While dismissing the suit, learned trial Court extended the

interim injunction granted during the trial and after the judgment

Rekha Patil 1 of 2

503-FAST-10515-2023.doc

for a period of eight weeks from 18 th March, 2023. The said

interim relief will continue till 15th June, 2023.

4        List on 15th June, 2023.



                                       [PRITHVIRAJ K. CHAVAN, J.]




     Rekha Patil                                                       2 of 2