Hitachi Payment Services Private ... vs Union Bank Of India
2023 Latest Caselaw 3253 Bom

                                                                      Board Sr.No.:-909

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 8205 OF 2023

 Ncr Corporation India Pvt.ltd.                  ....PETITIONER
            V/S
 Union Bank Of India                           ....RESPONDENT

WITH WRIT PETITION LODGING NO. 8490 OF 2023

Hitachi Payment Services Private Limited ....PETITIONER V/S Union Bank Of India ....RESPONDENT

Mr. Darius Khambata, Senior Adv. Ms. Shalaka Patil, Mr. Ankit Pathak, Ms. Surbhi Shah, Mr. Karan Rukhana, i/b Trilegal For Petitioner in WPL/8205/2023 Mr. Pradeep Sancheti, Senior Counsel, a/w Ms. Ameya Gokhale, Ms. Megha Rajadhyaksha, Ms. Kirti Kalyani, Mr. Harit Lakhani, i/b Shardul Amarchand Mangaldas & Co. For Petitioner in WPL/8490/2023.

Dr. Birendra Saraf, Senior Counsel., (AG) a/w Mr. Pheroze Mehta, Mr. Satchit Bhogle, Ms.Sumedha Sawant i/b Nainesh N. Amin, Mr. Vijay Kumar M.C.Chief Manager UBI For Respondent No.1 in WPL/8205/2023 and WPL/8490/2023. Mr. R.V.Govilkar, SrAdv. With Mr. D.P.Singh For Respondent No. 2 & 3 in WPL/8205/2023 and WPL/8490/2023 Mr. Vinit Jain For Union of India Resp.No.3 in WPL/8205/2023.

Mr. Y.R.Mishra, Mr. D.A.Dube For Respt.No.3 Union of India in WPL/8490/2023.

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CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 30th March, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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