The Bhatiya General Hospital And ... vs Hanmant Anandrao Raje And Ors
2023 Latest Caselaw 3242 Bom

Citation : 2023 Latest Caselaw 3242 Bom
Judgement Date : 30 March, 2023

Bombay High Court

The Bhatiya General Hospital And ... vs Hanmant Anandrao Raje And Ors on 30 March, 2023

Bench: N. J. Jamadar

                                                                              Board Sr.No.:-38

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11048 OF 2022

 The Bhatiya General Hospital And Anr                  ....PETITIONER
             V/S
 Hanmant Anandrao Raje And Ors                       ....RESPONDENT

Mr. Anand Pai a/w Mr. Omar Khaiyam Shaikh Adv. for Petitioner Mr. S.C. Naidu a/w Mr.Manoj Gujar a/w Mr. T.R.Yadav a/w Mrs.Divya Yajurvedi a/w Mr. Pradeep Kumar I/by C.R. Naidu & Co. for Respondent

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 30th March, 2023 P.C. :