Reshma Estates Private Limited vs Shri.Shivangi Shanker ...
2023 Latest Caselaw 3196 Bom

                                                     P-2-fa-859-2019.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO. 859 OF 2019


Reshma Estates Pvt. Ltd.                            ...        Appellant
      Versus
Shivangi Shankar and Anr.                           ...        Respondents

                              .....
Mr. Chirag Balsara a/w Himank Singh i/b M/s. Desai and Diwanji,
for the Appellant.

Ms. Uma Sharma i/b Dharam and Co., for the Respondents.
                            .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 29th MARCH, 2023.

P.C.

Not on board. Taken on board.

2 In view of the judgment of the Supreme Court in Special

Leave Petition (Civil) Diary No(s). 9055 of 2023, list in the week

commencing from 12th June, 2023 for fixing the date of final

hearing.

[PRITHVIRAJ K. CHAVAN, J.]

Rekha Patil 1 of 1