Kamdeorao Vithobaji Gujarkar vs M/S Western Coalfields Ltd., Thr. ...
2023 Latest Caselaw 3094 Bom

920-WP-1946-2023                                                                                  1

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR.
                        WRIT PETITION NO. 1946 OF 2023
    (Shri Kamdeorao Vithobaji Gujarkar Vs. M/s Western Coalfields Ltd., Nagpur & Anr.)
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions        Court's or Judge's orders.
and Registrar's Orders.

                                Shri K.R. Bhise, Advocate for the petitioner.

                                                 CORAM : A.S. CHANDURKAR AND
                                                        M.W. CHANDWANI, JJ.

MARCH 28, 2023.

It is submitted by the learned Counsel for the petitioner that the benefits of the judgment of the Industrial Court dated 11/6/2004 have not been made available to the petitioner.

2] Issue notice to the respondents, returnable in four weeks.

                                                 (JUDGE)                          (JUDGE)
                                Sumit