Sibbal Estates And Farms Private ... vs Sharekhan Ltd. And Anr
2023 Latest Caselaw 3061 Bom

                                                         53-IAL-38439&38440-22.doc

Sharayu Khot.
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                    INTERIM APPLICATION (L) NO. 38439 OF 2022
                                            IN
                      EXECUTION APPLICATION NO. 1335 OF 2014
                                          AND
                    INTERIM APPLICATION (L) NO. 38440 OF 2022
                                            IN
                      EXECUTION APPLICATION NO. 1336 OF 2014


      Sibbal Estates and Farms Private Limited                ...Applicant/
                                                              Obstructionist

                Versus

      Sharekhan Ltd. & Anr.                                   ...Respondents

                                         ----------
      Ms. Sanjana Pandey i/by Mr. Akash Menon for the Applicant.
      Ms. Mamta Omle i/by Deepak Sharma for the Respondent No. 1.
                                         ----------

                                         CORAM : R.I. CHAGLA J

                                          DATE        : 28 March 2023

      ORDER :

1. Matter is on board and mentioned at 10.30 a.m.

2. A joint request is made for an adjournment to 26th April

53-IAL-38439&38440-22.doc

2023.

3. The learned Counsel appearing for the Judgment Debtor

has sought time to file Affidavits in Reply to the Interim Application

(L) No. 38439 of 2022 and Interim Application (L) No. 38440 of

2022 filed in the above Execution Applications. Accordingly, the

Judgment Debtor/Respondent shall file Affidavits in Reply by 15th

April 2023.

4. Applicant is at liberty to file Affidavit in Rejoinder by

21st April 2023.

5. Place the matter on 26th April 2023.

6. By consent of the parties, proceedings before the

Commissioner of Taking Accounts shall not be proceeded with prior

to the next date.

[R.I. CHAGLA J.]