Pravin Vasantrao Shelke vs The State Of Maharashtra
2023 Latest Caselaw 3013 Bom

Citation : 2023 Latest Caselaw 3013 Bom
Judgement Date : 27 March, 2023

Bombay High Court

Pravin Vasantrao Shelke vs The State Of Maharashtra on 27 March, 2023

Bench: Bharati Dangre

                                                                              Board Sr.No.:-32

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1260 OF 2002

 Pravin Vasantrao Shelke                               ....APPELLANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

Adv. Aniket Nikam h/f Adv. Piyush Toshnival for Appellant Shri. S. R. Agarkar, APP for the State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 27th March, 2023 P.C. :