United India Insurance Company ... vs Smt Kalwankaur B. Daliwal
2023 Latest Caselaw 3011 Bom

Bhalchandra                                              26 Fa-299-2015.odt




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                       FIRST APPEAL NO. 299 OF 2015
                                  WITH
                 CIVIL APPLICATION (CAF) NO. 3143 OF 2014

United India Insurance Company Limited                        ...Appellant
        Versus
Kalwankaur B. Daliwal & Ors.                                  ...Respondents
                                      .....
Ms. Varsha Chavan for the Appellant.
Mr. T. J. Mendon for the Respondent Nos.1 & 2.
                                      .....

                                  CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 27th MARCH, 2023.

P.C.

1. Learned Counsel for the Appellant is directed to file a

legible copy of the impugned Judgment and Order.

2. Learned Counsel for the parties to exchange the citations.

3. List the matter on 13th June, 2023, under the caption 'For

Admission'.

[PRITHVIRAJ K. CHAVAN, J.]

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