Angsley Investments Ltd vs Jupiter Denizcilik Tasimacilik ...
2023 Latest Caselaw 2884 Bom

Citation : 2023 Latest Caselaw 2884 Bom
Judgement Date : 23 March, 2023

Bombay High Court

Angsley Investments Ltd vs Jupiter Denizcilik Tasimacilik ... on 23 March, 2023

Bench: K.R. Shriram, Rajesh S. Patil

          Digitally signed
          by GAURI                                      1/1                            APP-902-2006.doc
GAURI     AMIT
          GAEKWAD
AMIT      Date:
GAEKWAD   2023.03.23
          16:43:51                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          +0530
                                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                              APPEAL NO.902 OF 2006
                                                       IN
                                           ADMIRALTY SUIT NO.15 OF 2001

           Angsley Investments Limited                        ....Appellant
                           V/s.
           Jupiter Denizcilik Tasimacilik Mumessillik
           San. Ve TicaretLimited Sirketi & Ors.       ....Respondents
                                               WITH
                                NOTICE OF MOTION NO.4423 OF 2006
                                                 IN
                                      APPEAL NO.902 OF 2006
                                                 ----
                                                  CORAM : K. R. SHRIRAM &
                                                          RAJESH S. PATIL, JJ.

(IN CHAMBER) DATED : 23rd MARCH 2023

P.C. :

1 Suo motu called for speaking to the minutes.

2 In the judgment pronounced on 8th March 2023, in paragraph

16 (b), the words "in rem" to be replaced with "in personam".

3 Rest of the judgment remains unaltered. Original judgment to

be corrected accordingly.

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.)

Gauri Gaekwad