Usharani Prahlad Bhise vs State Of Maharashtra And Anr
2023 Latest Caselaw 2793 Bom

                                                                            Board Sr.No.:-901

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3507 OF 2022

 Usharani Prahlad Bhise                                ....PETITIONER
             V/S
 State Of Maharashtra And Anr.                       ....RESPONDENT

WITH CR. WRIT PETITION NO. 3509 OF 2022

Usharani Prahlad Bhise ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT

MR. Sujay Gangal for Petitioner. Mr. Kuldeep S. Patil for Respondent No. 2. Mr. A.R. Patil, APP for Respondent/State.

        CORAM :                HON'BLE SHRI JUSTICE AMIT BORKAR J
        DATE :                 21st March, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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