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Shri. Vishal Bhika Khade vs Commissioner, Kalyan Domivail ...
2023 Latest Caselaw 2723 Bom

Citation : 2023 Latest Caselaw 2723 Bom
Judgement Date : 20 March, 2023

Bombay High Court
Shri. Vishal Bhika Khade vs Commissioner, Kalyan Domivail ... on 20 March, 2023
Bench: Sandeep V. Marne
 Diksha Rane                                        52. WP 3434-2017.doc




      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CIVIL APPELLATE JURISDICTION

                   WRIT PETITION NO.3434 OF 2017

 Shri Akshay Datta Chature                         ..Petitioner
       VS.
 Commissioner, Kalyan Dombivali
 Municipal Corporation & ors.                      ..Respondents

                               WITH
                   WRIT PETITION NO.8276 OF 2017

 Shri Vishal Bhika Khade                           ..Petitioner
       VS.
 Commissioner, Kalyan Dombivali
 Municipal Corporation & ors.                      ..Respondents

                               WITH
                   WRIT PETITION NO.4602 OF 2017

 Smt. Nisha Mahesh Walavi                      ..Petitioner
       VS.
 Commissioner, Kalyan Dombivali
 Municipal Corporation & ors.                  ..Respondents
                            ------------
 Adv. Sandip R. Khurkute for the petitioners in all writ
 petitions.
 Adv. Rajat Dighe i/b. Adv. A. S. Rao for the respondent nos. 1
 to 3.
                            ------------

                  CORAM: S. V. GANGAPURWALA, Act.CJ.&
                         SANDEEP V. MARNE, J.

DATE: MARCH 20, 2023

Diksha Rane 52. WP 3434-2017.doc

P.C.:-

1. Learned counsel for the petitioners submits that the

petitioner in Writ Petition No.3434 of 2017 and Writ Petition

No.8276 of 2017 are issued with the validity certificates.

2. The petitioners to produce the same along with

judgment of the Scrutiny Committee on record.

3. Stand over to 3/4/2023.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE)

 
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