Amit Mohan Gharat And Ors vs State Of Maharashtra Thr Special ...
2023 Latest Caselaw 2625 Bom

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        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                CIVIL WRIT PETITION NO. 3405 OF 2023
                                     Amit Vs. State



  Office Notes, Office                 Court's or Judge's Orders
  Memoranda of Coram,
  appearances, Court's
  orders or directions
  and Registrar's orders


                  Mr. Kaustubh Patil a/w. Mansi                                 Shah       for
                  Petitioners.
                  Mr. C. D. Mali, A.G.P. for Respondent.
                                     __________

                               CORAM       : SARANG V. KOTWAL, J.

                               DATED       : 17 MARCH 2023

                  P. C. :

1. Learned counsel for the Petitioners seeks

time to file affidavits of the other persons who are

named in the Award. He also seeks time to

produce the relevant Judgments.

2. Learned A.G.P. seeks time to file additional

affidavit in respect of the identity of the Petitioner

No.5 and the two names which the Petitioner No.5

is claiming to be of the Petitioner No.5.

  Gokhale





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3. At this joint request, the matter is adjourned.

4. Stand over to 07/06/2023.

(SARANG V. KOTWAL, J.)