Raju Sitaram Barai And Others vs The State Of Maharashra, Thr. ...
2023 Latest Caselaw 2455 Bom

Citation : 2023 Latest Caselaw 2455 Bom
Judgement Date : 14 March, 2023

Bombay High Court

Raju Sitaram Barai And Others vs The State Of Maharashra, Thr. ... on 14 March, 2023

Bench: A.S. Chandurkar, M. W. Chandwani

       916.wp.1574.23                                                                                       1/1


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   NAGPUR BENCH, NAGPUR

                                                   Writ Petition No.1574 of 2023

                                                Shri Raju Sitaram Barai and others
                                                                vs.
                                               The State of Maharashtra and others
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       Office notes, Office Memoranda of
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                                             Mr. P.A. Jibhkate, Advocate for the Petitioners.
                                             Mr. A.M. Deshpande, In-charge G.P. for the Respondents.

                                                CORAM : A.S. CHANDURKAR AND M.W. CHANDWANI, JJ.

DATE : 14th MARCH, 2023.

The petitioners, who superannuated on 30th June, seek grant of increment to which they became entitled on the 1st July of that year.

02] The learned In-charge Government Pleader submits that the decision of this Court in Writ Petition No.5864 of 2019 (Pandurang Vithobaji Dhumne and others vs. State of Maharashtra and other) dated 02/03/2022 deciding the aforesaid issue has been challenged before the Hon'ble Supreme Court and on 10/02/2023, the said judgment has been stayed.

03] In view of the aforesaid, issue notice to the respondents, returnable in four weeks.

04] The learned In-charge Government Pleader waives notice for the respondents.

Signed by:SANDESH DAULATRAO WAGHMARE Private Secretary to the Hon'ble Judge Date :16.03.2023 15:33 (M.W. Chandwani, J.) (A.S. Chandurkar, J.) *sandesh