Ram Omprakash Patil vs The Secretary Govt Of India And 4 ...
2023 Latest Caselaw 2353 Bom

                                                                            Board Sr.No.:-910

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 31918 OF 2022

 Ram Omprakash Patil                                   ....PETITIONER
             V/S
 The Secretary Govt Of India And 4 Ors               ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 35930 OF 2022 In WRIT PETITION STAMP NO. 31918 OF 2022

Omprakash Jivanlal Sawal ....PETITIONER V/S Ram Omprakash Patil And 5 Ors. ....RESPONDENT

Mr. Venkatesh Dhond, senior advocate with Ms Rashi Raghavan, Ms Janhavi Karnik,Mr. S.A. Khan i/b. Mr. Himanshu Kode for the Petitioner.

Mr. Vivek Arote for the Applicant in IAL/35930/2022 Mr. Advait M. Sethna with Mr. D.P. Singh, a/w Mr. Poushali Roychoudhary a/w , Mr.Rangan Majumdar, Mr. Sandeep Raman for Respondent Nos.1 to 5.

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 10th March, 2023




                                                                                   Page 1/2


  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 2/2