Trade Center Developers And ... vs Bharat Petroleum Corporation ...
2023 Latest Caselaw 2303 Bom

                                                                 906 IA 1780.21 in CRA 210.17.doc


                      Dusane

BHALCHANDRA                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GOPAL
DUSANE                            CIVIL APPELLATE JURISDICTION
Digitally signed by
BHALCHANDRA
GOPAL DUSANE
                              INTERIM APPLICATION NO.1780 OF 2021
Date: 2023.03.10
10:44:28 +0530
                                               IN
                           CIVIL REVISION APPLICATION NO.210 OF 2017


                      Trade Centre Developers & Builders       ...Applicant
                      Pvt. Ltd. thru' its Managing Director
                      Ishwar Chandulal Parmar

                              In the matter between:
                      Bharat Petroleum Corporation Ltd.        ...Applicants
                      & Anr.
                           V/s.
                      Trade Centre Developers & Builders       ...Respondent
                      Pvt. Ltd. thru' its Managing Director
                      Ishwar Chandulal Parmar


                      Mr. Drupad Patil for Applicant in IA 2173 of 2023
                      and IA No. 1780 of 2021 and for Respondent in
                      CRA
                      Mr. S.R. Page for Applicants in CRA.

                                              CORAM: MADHAV J. JAMDAR, J.

DATE: 9th MARCH 2023

P.C.:

1. Mr. Patil, learned Counsel appearing for the Applicant i.e.

the Respondent in Civil Revision Application seeks withdrawal of

the application in view of filling fresh application bearing I.A. No.

2173 of 2023 and in view of judgment of this Court dated 2nd

December 2022 passed in Writ Petition No. 8078 of 2022.

906 IA 1780.21 in CRA 210.17.doc

2. It is clarified that this withdrawal is without prejudice to

the rights and contentions of the parties and all contentions of

both the parties are expressly kept open.

3. Interim Application is accordingly disposed of as

withdrawn.

(MADHAV J. JAMDAR, J.)