Upresh S/O Pralhad Tikam And 3 ... vs Urvashi @ Urvika W/O Upresh Tikam
2023 Latest Caselaw 2301 Bom

                                                                            1            1.revn.58.2023

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.

                          CRIMINAL REVISION APPLICATION (REVN) NO. 58 OF 2023
                                      Upresh S/o. Pralhad Tikam and ors.
                                                      .VS.
                                     Urvashi @ Urvika W/o. Upresh Tikam
             _______________________________________________________________
            Office Notes, Office Memoranda of Coram,
            appearances, Court's orders of directions Court's or Judge's orders.
            and Registrar's Orders.
                                Mr S. G. Karmarkar, Advocate for the applicants

                                                  CORAM : G.A. SANAP, J.

DATE : MARCH 09, 2023.

Heard.

2. Issue notice to the non-applicant, returnable within three weeks.

3. In view of the facts stated in the application, subject to deposit of maintenance @ of Rs.2000/- per month from the date from which it has been ordered, the effect and operation of the judgment and order dated 07.12.2022 and 29.10.2020, impugned in this revision application, shall remain stayed till next date.

(G. A. SANAP, J.) Namrata

Signed By:NAMRATA YOGESH DHARKAR P. A.

High Court Nagpur Signing Date:09.03.2023 15:38