Citation : 2023 Latest Caselaw 2252 Bom
Judgement Date : 8 March, 2023
Board Sr.No.:-21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION LODGING NO. 27602 OF 2021
Mandir Darshan Chs Ltd ....PETITIONER
V/S
G.a.builders Pvt Ltd ....RESPONDENT
Mr. Rohan Rajadhyaksha, a/w Mr. Mohanish Chaudhari, i/b. Mohanish Chaudhari, for Judgment Creditor. Ms. Dipashri Udaybhanu Raorane for Defendant.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 8th March, 2023
P.C. :
S. O. to 13/03/2023 ( for directions).
( ASSOCIATE )
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