The New India Assurance Co. Ltd., ... vs Jabidali S/O Sakirali And Anr
2023 Latest Caselaw 2204 Bom

                                                                        20-a-ia-2041-2023.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION


                                   INTERIM APPLICATION NO. 2041 OF 2023
                                                     IN
                                   FIRST APPEAL (STAMP) NO. 25323 OF 2022

                      The New India Assurance Co. Ltd.                  ...      Applicant/
                                                                               Appellant
                            Versus
                      Jabidali S/o Sakirali And Anr.                    ...        Respondents

                                                      .....
                      Mr. Sandeep Jinsiwale, for the Applicant/Appellant.
                                                      .....

                                                CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 6th MARCH, 2023.

P.C.

Heard.

2 The applicant/appellant insurer prays for stay to the operation,

implementation and execution of the impugned judgment and

Award dated 18th February, 2022 passed by the learned

Commissioner for Employees' Compensation, Thane, by stating that

the applicant/appellant has a good case on merits. The learned

Counsel has tendered a photostat copy of a receipt in proof of

deposit of an amount of Rs.16,75,366/- pursuant to the impugned REKHA PRAKASH PATIL Digitally signed by REKHA PRAKASH

1 of 2 PATIL Date: 2023.03.08 Rekha Patil 16:08:23 +0530 20-a-ia-2041-2023.doc

judgment and award. It also includes the interest on compensation

amount. As such, there shall be ad-interim relief in terms of prayer

clause (c) of the application.

3 It is made clear that that the order shall operate till the next

date.

4 Stand over to 17th April, 2023.

[PRITHVIRAJ K. CHAVAN, J.]

Rekha Patil 2 of 2