Mrs. Poonam Bhimrav Chinke vs Mr. Abhishek Sanjay Musle
2023 Latest Caselaw 2161 Bom

                                                                             34-mca58-2023.doc


                      AGK
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION

                           MISCELLANEOUS CIVIL APPLICATION NO.58 OF 2023


ATUL
         Digitally
         signed by
         ATUL
         GANESH
                      Poonam Bhimrav Chinke                         ... Applicant
                                V/s.
GANESH   KULKARNI
KULKARNI Date:
         2023.03.04
         13:12:58



                      Abhishek Sanjay Musle                         ... Respondent
         +0530




                      Mr. Mayur Mohite i/by Mr. Prathamesh Mandal for the
                      applicant.
                      Ms. Neha Desale for the respondent.



                                                   CORAM : AMIT BORKAR, J.

                                                   DATED      : MARCH 3, 2023
                      P.C.:

1. Learned advocate for the applicant fairly states that the proceedings sought to be transferred are fixed for judgment.

2. In that view of the matter, the miscellaneous civil application has become infructuous and is disposed of accordingly.

(AMIT BORKAR, J.)