Mohammad Kafeel Anwar S/O Abdul ... vs Mohd. Salauddin Mohd. Sadroddin ...
2023 Latest Caselaw 2155 Bom

                                                                        1                           905-cp-229-22.odt


                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                                   CONTEMPT PETITION NO. 229/2022
                                                  IN
                                 WRIT PETITION NO.3851/2019 (DECIDED)

           Mohd. Kafeel Anwar Ab. Rafique Vs. Mohd. Salauddin Mohd. Sadroddin
                                        and others

           Office Notes, Office Memoranda                          Court's or Judge's orders
           of Coram, Appearances, Court's
           orders     or    directions and
           Registrar's orders

                                             Mr. A.J. Kadu & Mr. P.A. Kadu, Advocate for petitioner
                                             Mr. R.L. Khapre, Senior Advocate for Respondent Nos.1 and 2


                                             CORAM:        AVINASH G. GHAROTE, J.

DATED : 3rd MARCH, 2023

In view of judgment passed in Writ Petition No.949/2022, dated 22/2/2023, list the matter after eight weeks.

JUDGE

MP Deshpande

Digitally signed by:MILIND P DESHPANDE Signing Date:03.03.2023 15:02