M/S. Bhandari Associates Through ... vs Shri. Anil Baburao Kawade And Ors
2023 Latest Caselaw 2110 Bom

Citation : 2023 Latest Caselaw 2110 Bom
Judgement Date : 2 March, 2023

Bombay High Court

M/S. Bhandari Associates Through ... vs Shri. Anil Baburao Kawade And Ors on 2 March, 2023

Bench: Nitin W. Sambre

(2 & 3)-RPWST-5398 & 5399-20.doc.

IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
BALAJI
CIVIL APPELLATE JURISDICTION
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL Date:
2023.03.03
15:06:04
+0530 REVIEW PETITION STAMP NO.5398 OF 2020
IN
WRIT PETITION NO.1769 OF 2019
WITH
INTERIM APPLICATION NO.3618 OF 2020

M/s. Bhandari Associates ..Petitioner
Versus
Anil Baburao Kawade & Ors. ..Respondents

WITH
REVIEW PETITION STAMP NO.5399 OF 2020
IN
WRIT PETITION NO.13577 OF 2017

M/s. Bhandari Associates ..Petitioner
Versus
Dipak Narayan Kawade & Ors. ..Respondents

Mr. Drupad S. Patil, for the Petitioner in both Review Petitions.
None for the Respondents.

CORAM : NITIN W. SAMBRE, J.

DATE : 2nd MARCH, 2023

P.C.

1. Heard. In view of judgment of Apex Court in the matter of Zaver Chand & Ors. Vs. Pukhraj Surana reported in AIR 1961 SC 1655, issue notice to the respondents, returnable on 17th April, 2023.

2. Service by private mode is permitted.



                                                                           [NITIN W. SAMBRE, J.]


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