Shapoorji Pallonji And Co. Ltd vs Nilesh Thakur 3 Ors. And Acecard ...
2023 Latest Caselaw 2099 Bom

                                     M1-IA 1254.2022 in EXA 1580.2015 in S.2576.2011.doc

K.S. Jadhav
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                       INTERIM APPLICATION NO.1254 OF 2022
                                             IN
                     EXECUTION APPLICATION NO.1580 OF 2015
                                             IN
                                   SUIT NO.2576 OF 2011

    Shapoorji Pallonji and Co.Pvt. Ltd.,                 ...Applicant/Plaintiff/
                                                          Judgment Creditor
             Versus
    Nilesh Thakur & Ors.,                                ...Defendants/
                                                          Judgment Debtor
         And
    Acecard Tranding Pvt. Ltd. & Ors.,                   ...Respondents
                                  ----------
     Ms. Rhea Mehta i/b Mr. Gaurang Mehta, Advocate for Applicant.
                                  ----------

                                           CORAM : R.I. CHAGLA J.

                                           DATE       : 2ND MARCH, 2023.
     ORDER :

This matter shall not be placed before the Bench, in which R.I.

Chagla, J. is a member.

[R.I. CHAGLA J.]