Metalemms (Bombay) Pvt. Ltd vs Jsw Ispat Steet Ltd
2023 Latest Caselaw 2060 Bom

Citation : 2023 Latest Caselaw 2060 Bom
Judgement Date : 1 March, 2023

Bombay High Court

Metalemms (Bombay) Pvt. Ltd vs Jsw Ispat Steet Ltd on 1 March, 2023

Bench: Amit Borkar

                                                              18-fa-1092-2022.doc



 VRJ
          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO.1092 OF 2022


 Metalemms (Bombay) Pvt. Ltd.                   ... Appellant
            V/s.
 JSW Ispat Steet Ltd.                           ... Respondent


 Mr. Pankaj Vijayan i/by Intralegal for the appellant.


                                 CORAM    : AMIT BORKAR, J.

                                 DATED     MARCH 1, 2023


 P.C.:

1. The appellant is original plaintiff who had filed suit for recovery of amount which has been dismissed by the impugned judgment.

2. Admit.

3. Appellant to file private paper book within one (1) year from today, failing which the first appeal shall stand dismissed without further reference to the Court.

(AMIT BORKAR, J.)

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