Sagar S/O Arjunrao Ganeshe vs Kavita Sagar Ganeshe
2023 Latest Caselaw 5706 Bom

                                                 -1-                           20.APL.593.2019.odt



            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH AT NAGPUR

               CRIMINAL APPLICATION (APL) NO. 593 OF 2019
                              Sagar S/o. Arjunrao Ganeshe & Ors.
                                               Vs.
                                     Kavita Sagar Ganeshe
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Office Notes, Office Memoranda of Coram,                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                       Mr. M.V. Rai, Advocate for the Applicants.


                                     CORAM : G. A. SANAP, J.

DATED : 16th JUNE, 2023.

This Court, by judgment and order dated 6th June, 2023 in Criminal Application (APL) No.179/2020 with connected matters, has held that the application under Section 482 of the Code of Criminal Procedure, 1973 for quashing the proceeding under the Protection of Women from Domestic Violence Act, 2005 is not maintainable.

2. List this matter for passing orders on 21st June, 2023.

(G. A. SANAP, J.) Vijay