Smt. Aminabi Gualbasha Fakir And ... vs Mr. Mohammad Shekh Abdul Latif And ...
2023 Latest Caselaw 5687 Bom

                                        1             32 caf 1209-16 in fast 13527-15-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                           CIVIL APPLICATION NO.1209 OF 2016
                                           IN
                         FIRST APPEAL (ST.) NO.13527 OF 2015

 Smt.Abhinabi Gulabasha Fakir and ors.                 ... Applicants/Appellants
      Vs.
 Mohammad Shekh Abdul Latif and ors.                   ... Respondents
                                 -------

 None for the Appellants/Applicants.
 Ms.Aishwarya Lad i/by M/s NDB Law, Advocate for the Respondent No.3.

                                            -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    16 JUNE, 2023.


 P.C. :

1. This is an interim application seeking condonation of delay of 70

days in preferring an appeal against the judgment and order dated 15 th

November, 2014 passed by the Motor Accident Claims Tribunal, Oras in

Claim Application No.63 of 2010.

2. From the remarks column in the cause-list it appears that the civil

application stood dismissed against the Respondents No.1 and 2 as per

Registrar Judicial's order dated 20th November, 2019 and 20th February,

Priya R. Soparkar 1 of 2

2 32 caf 1209-16 in fast 13527-15-c.doc

2020.

3. The civil application has been duly served on the Respondent No.3.

4. Although none is present for the Appellants/Applicants, learned

counsel for the Respondent No.3 raises a grievance that till date they

have not received the copy of the civil application.

5. It is made clear that if the objections raised by the Registry are not

complied or copy of the civil application is not furnished to the learned

counsel for the Respondent No.3, appeal to stand dismissed without

further reference to the court.

6. List on 30th June, 2023.

                                                    (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                     2 of 2