The State Of Maharashtra vs Smt Sarjabai Pandit Medhane
2023 Latest Caselaw 5662 Bom

Citation : 2023 Latest Caselaw 5662 Bom
Judgement Date : 15 June, 2023

Bombay High Court

The State Of Maharashtra vs Smt Sarjabai Pandit Medhane on 15 June, 2023

Bench: P. K. Chavan

                                                      212-832-1995-FA=.doc

Uday S. Jagtap


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO. 832 OF 1995

 The State of Maharashtra                            .. Appellant

          Vs.

Smt. Sarjabai Pandit Medhane                         .. Respondent

                             .....
Ms. Tanaya Goswami, AGP for the appellant - State
None for the respondent
                             .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 15th JUNE, 2023 P.C.

1. Learned AGP seeks time to file copy of the impugned

judgment and order.

2. List the appeal on final hearing board in the week

commencing from 21st August, 2023.

(PRITHVIRAJ K. CHAVAN, J.)

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