Yogesh Natha Walunj vs The State Of Maharashtra And Anr
2023 Latest Caselaw 5653 Bom

                                                              201.Apeal.1059.2017.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL APPEAL NO.1059 OF 2017

 Yogesh Natha Walunj, Age 27 years,
 Occ.Driver, R/o.S.No.14, Ram Nagar,
 Yerwada, Pune
 (Presently at Yerwada Central Prison).                          Appellant
              versus
 The State of Maharashtra                                        Respondent

                                    WITH
                        CRIMINAL APPEAL NO.384 OF 2018

 Raviraj Damu Gaikwad, Age 31 years,
 Occ.Driver, R/o.S.No.14, Near Sainath
 Temple, Ramnagar, Yerwada, Pune
 (Presently in custody.)                                         Appellant
       versus
 The State of Maharashtra                                        Respondent

 Ms.Malika Sharma i/by Mrs.Anjali Patil, Advocate for Appellants in
 both appeals.
 Mrs.Megha Bajoria, Adovcate for Respondent no.2 in both appeals.
 Ms.Anamika Malhotra, APP, for State in both appeals.


                               CORAM :    PRAKASH D. NAIK, J.

DATE : 15th June 2023 PC :

Heard learned counsel for respective parties. Judgment reserved.

(PRAKASH D. NAIK, J.) MST