The National Insurance Co. Ltd vs Ms. Reshma Vijay Kiratkar And Ors
2023 Latest Caselaw 5612 Bom

                                          38. FA 56-23 @ CAF 3472-14 & CAF 3471-14.odt


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                              FIRST APPEAL NO. 56 OF 2023
                                         WITH
                          CIVIL APPLICATION NO. 3472 OF 2014
                                         WITH
                          CIVIL APPLICATION NO. 3471 OF 2014

 The National Insurance Co. Ltd.                          ...Appellant
      Vs.
 Reshma Vijay Kiratkar and Ors.                           ... Respondents

                                    -----

Ms. Urmila K. Sanil for Appellant/Applicant Mr. Indraraj Yadav h/f Mr. Prosper D'Souza for Respondents No. 1 to 5.

-----

CORAM: ABHAY AHUJA J.

DATE : 14 JUNE 2023

P.C. :

1. At the joint request of the learned Counsel for the parties, list on 3

August 2023 for final disposal.

2. Learned Counsel for the parties are at liberty to file their brief

propositions and supporting judgments.

                                                          (ABHAY AHUJA, J.)




      Nikita Gadgil                                                                    1 of 1